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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(1)One employee shall be appointed by the State Government in each Gram Panchayat for proper execution of the works devolved to the Gram Panchayats. This employee shall be designated as Gram Panchayat Secretary.