Madhya Pradesh High Court
M.P.Anusuchit Jaati Jan Jaati Pichhada ... vs The State Of Madhya Pradesh on 12 November, 2014
W.A. No.802/2014
12.11.2014.
Shri A.M. Mathur, learned Senior Advocate with Shri Abhinav
Dhandotkar, learned counsel for the appellant.
Heard on the question of admission as well as on
I.A.No.5906/2014.
Issue notice on both counts.
Ms. Mini Ravindran, learned Deputy Government Advocate
accepts notice on behalf of the respondents and prays for and is
granted one week time to seek instructions in the matter.
Looking to the urgency in the matter, Office is directed to list it for admission as well as for orders on I.A.No.5964/2014, in the week commencing 24th November, 2014.
(P.K. JAISWAL) (D.K. PALIWAL)
JUDGE JUDGE
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