Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 16 in The Rajasthan Weights and Measures (Enforcement) Rules, 1959 16. Monthly report of Inspector. - Every Inspector shall submit a monthly report to the Superintendent showing the work done by him, in a form approved by the Superintendent.
