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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Madhya Pradesh - Subsection

Section 102(2)(k) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(k)form in which annual statement of accounts including the profit and loss account and the balance sheet shall be prepared by the Board under Section 74 (1);