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[Cites 0, Cited by 0] [Section 24B] [Entire Act]

State of Tamilnadu - Subsection

Section 24B(4) in The Tamil Nadu Civil Courts Act, 1873

(4)Appeals from the decrees and of the Subordinate Judge in suits or proceedings so transferred shall, where they lie to a District Court, lie to the District Court which transferred the suits or proceedings.]