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State of Rajasthan - Section

Section 24 in The Rajasthan Subordinate Accounts Service Rules, 1963

24. Medical Examination Fee.

- Candidates, who are required to appear before a medical board, shall pay to the President of the Medical Board a non-refundable fee of Rs. 16/- or Rs. 8/- if they are members of Scheduled Castes/Tribes before the Medical Examination is held.