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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(h) in Arunachal Pradesh (Land Settlement and Records) Act, 2000

(h)"Government land" means land acquired by the Government under Land Acquisition Act for through donation of the public for establishment of Administrative Headquarter, Government Institutions and facilities under various wings of the Government or such land as defined under Section-9;