Supreme Court - Daily Orders
Pr. Cit Jaipur Ii Jaipur vs M/S Road Infrastructure Development ... on 14 May, 2018
Bench: Rohinton Fali Nariman, Abhay Manohar Sapre
ITEM NO.31 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15599/2018
(Arising out of impugned final judgment and order dated 25-07-2017
in DBITA No. 147/2017 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
PR. CIT JAIPUR II JAIPUR Petitioner(s)
VERSUS
M/S ROAD INFRASTRUCTURE DEVELOPMENT CORPORATION OF RAJASTHAN LTD
Respondent(s)
(FOR ADMISSION and I.R. and IA No.65801/2018-CONDONATION OF DELAY
IN FILING
Date : 14-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. P.S.Narasimha, ASG,
Mr. Rohit Rao N., Adv.
Ms. Devahuti Tamuli, Adv.
Ms. Gargi Khanna, Adv.
Mr. Bhuvan Mishra, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2018.05.14 16:56:28 IST Reason: