Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(3)(d) in West Bengal Municipal Service Commission Act, 2018

(d)the terms and conditions of service including discipline, and control and conduct of officers and other employee. of the West Bengal Municipal Service Commission.