Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Tamilnadu - Subsection Section 91(3) in Tamil Nadu Panchayats (Elections) Rules, 1995 (3)The meeting for the election of Vice-Chairman shall be held in the office of the concerned District Panchayat or Panchayat Union, as the case may be.
