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[Cites 0, Cited by 0] [Section 64UM(1)] [Section 64UM] [Entire Act]

Union of India - Subsection

Section 64UM(1)(b) in The Insurance Act, 1938

(b)is a member of a professional body of surveyors and loss assessors, namely, the Indian Institute of Insurance Surveyors and Loss Assessors: