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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(8) in The West Bengal Housing Board Act, 1972

(8)"housing scheme" means a housing scheme made under this Act [and includes any housing scheme entrusted to the Board by the State Government under sub-section (2) of section 17] [Words, figures and brackets inserted by W.B. Act 28 of 1989 w.e.f. 30.6.1989.];