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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(v) in The Central Industrial Security Force Rules, 2001

(v)Deputy Commandant and [Deputy Commandant (Fire) and Deputy Commandant (Medical Officer)] [Substituted for the words "and Deputy Commandant (Fire)" by Notification No. G.S.R. 485(E) dated 4.7.2013] [* * *] [Omitted by G.S.R. 462(E), dated 23.5.2003 (w.e.f. 9.6.2003). ];