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[Cites 0, Cited by 0] [Section 752] [Entire Act]

State of Haryana - Subsection

Section 752(3) in Punjab Jail Manual

(3)The Deputy Superintendent must satisfy himself before the prisoners leave the jail that all necessary arrangements have been made to provide them with the means of water supply, food, etc. en route, and the jail officials and warders understand their duties in this connection.