Himachal Pradesh High Court
Shri Ram Transport & Finance vs . Rajender on 9 January, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Shri Ram Transport & Finance vs. Rajender Criminal Appeal No. 141 of 2022 .
09.01.2023 Present: Mr. Ashwani Kaundal, Advocate, for the appellant.
Mr. Ajay Kumar Chauhan, Advocate, vice Mr. Ravinder Singh Jaswal, Advocate, for the respondent.
Original counsel for the respondent is not feeling well. Therefore, on request made on his behalf, matter is adjourned.
r List for consideration after winter vacation.
( Vivek Singh Thakur ) Judge 9th January, 2023 (virender) ::: Downloaded on - 09/01/2023 20:38:30 :::CIS