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[Cites 0, Cited by 0] [Section 244(3)] [Section 244] [Entire Act]

State of Bihar - Subsection

Section 244(3)(ii) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(ii)The floor of such canteen shall be made of smooth and impervious material and inside walls of such canteen shall be lime-washed or colour-washed at least once in every six months: