Supreme Court - Daily Orders
Rakesh Ranjan vs Union Of India on 29 April, 2019
Author: M.R. Shah
Bench: M.R. Shah
ITEM NO.32 COURT NO.12 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) Diary No(s). 26578/2018
RAKESH RANJAN Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 29-04-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
[IN CHAMBER]
For Petitioner(s) Mr. Ashwin Kumar Nair, Adv.
Mr. Vikas Upadhyay, AOR
Mr. Rohitash Kumar Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Mr. Vikas Upadhyay, learned counsel for the petitioner seeks permission to withdraw the present writ petition. Permission is granted.
The writ petition is dismissed as withdrawn.
(GULSHAN KUMAR ARORA) (SANTOSH KUMAR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2019.05.07
09:55:07 IST
Reason: