Supreme Court - Daily Orders
Indian Broadcasting And Digital ... vs Telecom Regulatory Authority Of India on 1 October, 2021
Bench: Uday Umesh Lalit, S. Ravindra Bhat
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ITEM NO.37 Court 2 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10801/2021
(Arising out of impugned final judgment and order dated 30-06-2021
in WPL No. 120/2020 passed by the High Court Of Judicature At
Bombay)
INDIAN BROADCASTING AND DIGITAL FOUNDATION & ORS. Petitioner(s)
VERSUS
TELECOM REGULATORY AUTHORITY OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.81639/2021-EXEMPTION FROM FILING AFFIDAVIT
and IA No.81636/2021-PERMISSION TO FILE LENGTHY LIST OF DATES )
WITH
SLP(C) No. 10805/2021 (IX)
(FOR ADMISSION and I.R. and IA No.81786/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.81790/2021-EXEMPTION FROM
FILING AFFIDAVIT and IA No.82583/2021-EXEMPTION FROM FILING
AFFIDAVIT and IA No.82634/2021-EXEMPTION FROM FILING AFFIDAVIT and
IA No.81784/2021-PERMISSION TO FILE LENGTHY LIST OF DATES and IA
No.82581/2021-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No.82632/2021-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 10846/2021 (IX)
(FOR ADMISSION and I.R. and IA No.82227/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.82228/2021-EXEMPTION FROM
FILING AFFIDAVIT and IA No.82615/2021-EXEMPTION FROM FILING
AFFIDAVIT and IA No.82225/2021-PERMISSION TO FILE LENGTHY LIST OF
DATES and IA No.82612/2021-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 10883/2021 (IX)
(FOR ADMISSION and I.R. and IA No.89364/2021-INTERVENTION
APPLICATION and IA No.82483/2021-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.82487/2021-EXEMPTION FROM FILING
AFFIDAVIT and IA No.82486/2021-PERMISSION TO FILE LENGTHY LIST OF
DATES)
SLP(C) No. 10818/2021 (IX)
(FOR ADMISSION and I.R. and IA No.81974/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.82559/2021-EXEMPTION FROM
FILING AFFIDAVIT and IA No.81976/2021-EXEMPTION FROM FILING
Signature Not Verified
AFFIDAVIT and IA No.81972/2021-PERMISSION TO FILE LENGTHY LIST OF
Digitally signed by
Indu Marwah
Date: 2021.10.06
DATES and IA No.82554/2021-PERMISSION TO FILE ADDITIONAL
14:48:46 IST
Reason:
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 10847/2021 (IX)
(FOR ADMISSION and I.R. and IA No.82235/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.82238/2021-EXEMPTION FROM
2
FILING AFFIDAVIT and IA No.82623/2021-EXEMPTION FROM FILING
AFFIDAVIT and IA No.82234/2021-PERMISSION TO FILE LENGTHY LIST OF
DATES and IA No.82620/2021-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 10815/2021 (IX)
(FOR ADMISSION and I.R. and IA No.81937/2021-PERMISSION TO FILE
LENGTHY LIST OF DATES and IA No.83229/2021-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 10877/2021 (IX)
(FOR ADMISSION and I.R. and IA No.82419/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.82421/2021-APPLICATION FOR
SUBSTITUTION and IA No.82420/2021-PERMISSION TO FILE LENGTHY LIST
OF DATES)
SLP(C) No. 10971/2021 (IX)
(FOR ADMISSION and I.R. and IA No.84491/2021-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 01-10-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Mukul Rohatgi (Senior Advocate)
Mr. Abhishek Malhotra (Advocate)
Ms. Liz Mathew (Advocate on Record)
Mr. Saikrishna Rajagopal (Advocate)
Ms. Naomi Chandra (Advocate)
Mr. Sidharth Chopra (Advocate)
Mr. Nitin Sharma (Advocate)
Ms. Sanya Dua (Advocate)
Mr. Navneet R (Advocate)
Mr. Gurmukh Choudhri (Advocate)
Mr. Gopal Subramanium (Senior Advocate)
Ms. Liz Mathew (Advocate on Record)
Ms. Sonali Mathur (Advocate)
Ms. Anshika Misra (Advocate)
Ms. Ujwala Uppaluri (Advocate)
Mr. Pawan Bhushan (Advocate)
Mr. Harshit Jaiswal (Advocate)
Ms. Sonali Jain (Advocate)
Mr. Navneet R (Advocate)
Mr. Neeraj Kishan Kaul, Senior Advocate
Mr. Saikrishna Rajagopal, Advocate
Ms. Ruby Singh Ahuja, Advocate
Mr. Sidharth Chopra, Advocate
Mr. Vishal Gehrana, Advocate
Ms. Swikriti Singhania, Advocate
Mr. Utsav Trivedi, Advocate
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Ms. Sneha Jain, Advocate
Mr. Nitin Sharma, Advocate
Ms. Kritika Sachdeva, Advocate
Mr. Vasu Singh, Advocate
Mr. Ramchandra Madan, Advocate
Ms. Ira Mahajan, Advocate
Ms. Unnati Vijay, Advocate
Mr. Ranjeet Singh Sidhu, Advocate
Mr. Vishal Ahuja, Advocate
M/S. Karanjawala & Co., AOR
Mr. Ravi Kadam, Senior Advocate
Mr. Saikrishna Rajagopal, Advocate
Ms. Ruby Singh Ahuja, Advocate
Mr. Sidharth Chopra, Advocate
Mr. Vishal Gehrana, Advocate
Ms. Swikriti Singhania, Advocate
Mr. Utsav Trivedi, Advocate
Ms. Sneha Jain, Advocate
Mr. Nitin Sharma, Advocate
Ms. Kritika Sachdeva, Advocate
Mr. Vasu Singh, Advocate
Ms. Unnati Vijay, Advocate
Mr. Ranjeet Singh Sidhu, Advocate
Mr. Vishal Ahuja, Advocate
[FOR M/S KARANJAWALA & CO. AOR]
Mr. Darius Khambata, Senior Advocate
Mr. Saikrishna Rajagopal, Advocate
Ms. Ruby Singh Ahuja, Advocate
Mr. Sidharth Chopra, Advocate
Mr. Raghav Shankar, Advocate
Mr. Vishal Gehrana, Advocate
Ms. Swikriti Singhania, Advocate
Mr. Utsav Trivedi, Advocate
Ms. Sneha Jain, Advocate
Mr. Nitin Sharma, Advocate
Ms. Kritika Sachdeva, Advocate
Mr. Vasu Singh, Advocate
Ms. Unnati Vijay, Advocate
Mr. Ranjeet Singh Sidhu, Advocate
Mr. Vishal Ahuja, Advocate
[FOR M/S KARANJAWALA & CO. AOR]
Mr. Janak Dwarkadas, Senior Advocate
Mr. Nakul Dewan, Senior Advocate
Mr. Saikrishna Rajagopal, Advocate
Ms. Ruby Singh Ahuja, Advocate
Mr. Sidharth Chopra, Advocate
Mr. Kunal Dwarkadas, Advocate
Mr. Vishal Gehrana, Advocate
Ms. Swikriti Singhania, Advocate
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Mr. Utsav Trivedi, Advocate
Ms. Sneha Jain, Advocate
Mr. Nitin Sharma, Advocate
Ms. Kritika Sachdeva, Advocate
Mr. Vasu Singh, Advocate
Ms. Unnati Vijay, Advocate
Mr. Ranjeet Singh Sidhu, Advocate
Mr. Vishal Ahuja, Advocate
[FOR M/S KARANJAWALA & CO. AOR]
Mr. Tushar Mehta, Ld SG.
Mr. Apoorv Kurup, Adv.
Mr. Rajat Nair, Adv.
Mr. Udai Khanna, Adv
Ms. Deepabali Dutta, Adv.
Mr. Amrish Kumar, AOR
Mr. Tushar Mehta, SG
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Sanjay Kapur, AOR
Mr. V.M. Kannan, Adv.
Ms. Megha Karnwal, Adv.
Mr. Arjun Bhatia, Adv.
Mrs. Shubhra Kapur, Adv.
Ms. Monali Taunk, Adv.
Mr. Ranbir Singh Yadav, Adv.
Mr. Prateek Yadav, Adv.
Mrs. Pratima Yadav, Adv.
Mr. GOPAL JAIN, SR. ADV.
Mr. KUNAL TANDON, ADV.
Mr. KUMAR SHASHANK SHEKHER, ADV.
Ms. HITA SHARMA, ADV.
Ms. PRAGYA BAGHEL, ADV.
Ms. SAMTAN DOMA, ADV.
Mrs. Pragya Baghel, AOR
Mr. Amit Sibal, Senior Advocate
Mr. Harsh Kaushik, Advocate-On-Record
Mr. Abhay Chattopadhyay, Advocate
Mr. Sachin Akhoury, Advocate
Mr. Kaustubh Prakash, Advocate
Mr. Saksham Dhingra, Advocate
Mr. Vinay Tripathi, Advocate
Mr. Gopal Jain, Sr. Adv.
Mr. Kunal Tandon, Adv.
Mr. Kumar Shashank Shekher, Adv.
Ms. Hita Sharma, Adv.
Mr. Chiranjivi Sharma, Adv.
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Mr. Aman Raj Gandhi, Advocate on Record
Mr. Piyush Dwivedi, AOR
UPON hearing the counsel the Court made the following
O R D E R
The request for interim relief is rejected at this stage, as this batch of matters is directed to be listed before the appropriate Court for final disposal on 30.11.2021.
In order to facilitate the disposal, we request the learned counsel appearing for all the parties to file their written submissions [not exceeding three pages] on or before 12.11.2021.
It is made clear that Convenience Compilations filed by Ms. Liz Mathew, learned Advocate for “Indian Broadcasting and Ditigal Foundations & Ors.” shall be taken as base volumes. Copies of these Convenience Compilations shall be shared digitally with all the learned counsel, who may make cross references to the particular pages from these Convenience Compilations in their written submissions.
We also request the learned counsel to indicate the time frame required by the counsel for their oral arguments in their written submissions.
(INDU MARWAH) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER