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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(f) in The Orissa State Tax on Professions, Trades, Callings and Employment Rules, 2000

(f)"Government Treasury" means, the Treasury, Special Treasury or Sub-treasury of the District or sub-division, or any place as the case may be, where the place of work of a person or an employer is situated, or if the person or employer has more than one such place, where his chief place of business, within that jurisdiction is situated;