Madhya Pradesh High Court
Smt.Ruchi Agarwal @ Guddi @ Renu vs State Of M.P. on 8 January, 2016
1
M.Cr.C. No.10372/2013
08.01.2016
Shri R.K. Soni, Advocate for the petitioner.
Shri G.S. Chauhan, Panel Lawyer for the respondent
no.1/State.
None present for the respondent no.2. List the case after two weeks.
(Sheel Nagu) Judge sh/-