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[Cites 0, Cited by 0] [Section 239] [Entire Act]

State of Assam - Subsection

Section 239(5) in The Assam Excise Rules, 2016

(5)The tenderer with whom a particular shop is settled shall be bound to lift the Minimum Guaranteed Quota (MGQ) of Country Spirit by the end of every year when the renewal is due. The annual minimum guaranteed quantity of Country Spirit shall be distributed over twelve months and the Quota fixed for a month must be lifted by the last working day of the month.