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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(2)(a) in The Delhi Prevention of Touting and Malpractices Against Tourists Act, 2010

(a)prescription of the form for forwarding a police report under sub-section (1) of Section 9 to the Magistrate empowered to take cognizance of the offence on a police report;