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State of Telangana - Section

Section 99 in Telangana District Boards Act, 1955

99. Power to take measures against cattle disease.

- If the Board is of opinion that in any place within its jurisdiction any infectious disease amongst horses, cattle, sheep or goats has broken out or that the introduction of any such disease appears to be likely, it shall be lawful for the Board to take all such measures as it may deem necessary for the purpose of preventing, meeting mitigating or suppressing the disease or the out-break or introduction thereof.