Delhi High Court - Orders
Bosch Chassis System India Pvt. Ltd vs Director General Of Foreign Trade & Ors on 28 March, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11039/2020
BOSCH CHASSIS SYSTEM INDIA PVT. LTD. ..... Petitioner
Through: Ms. Archana Sharma, Mr. Navneet
Ms. Mehak Nayyar, Advocates
versus
DIRECTOR GENERAL OF FOREIGN
TRADE & ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSC for DGFT
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 28.03.2024 The Hon'ble Judge is not holding Court today. List on 09.07.2024.
BY ORDER (COURT MASTER) MARCH 28, 2024/j This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/04/2024 at 01:16:15