Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Bosch Chassis System India Pvt. Ltd vs Director General Of Foreign Trade & Ors on 28 March, 2024

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~31
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 11039/2020
                                                BOSCH CHASSIS SYSTEM INDIA PVT. LTD. ..... Petitioner
                                                                                      Through:                 Ms. Archana Sharma, Mr. Navneet
                                                                                                               Ms. Mehak Nayyar, Advocates

                                                                                      versus

                                                DIRECTOR GENERAL OF FOREIGN
                                                TRADE & ORS.                                                                   ..... Respondents
                                                                                      Through:                 Mr. Ravi Prakash, CGSC for DGFT

                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                                  ORDER

% 28.03.2024 The Hon'ble Judge is not holding Court today. List on 09.07.2024.

BY ORDER (COURT MASTER) MARCH 28, 2024/j This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/04/2024 at 01:16:15