Section 2(14)(ii) in Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956

[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

(ii)in the areas to which the Chota Nagpur Tenancy Act, 1908 (Ben. Act VI of 1908), applies, a mundari Khunt kattidar and Bhuinhar;

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