Kerala High Court
Abraham Cheriyan vs State Of Kerala on 6 June, 2002
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
WEDNESDAY, THE 14TH DAY OF MARCH 2018 / 23RD PHALGUNA, 1939
WP(C).No. 18043 of 2017
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PETITIONER:
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ABRAHAM CHERIYAN,
AGED 57 YEARS, S/O. A. CHERIYAN,
OORMAVELIL, HOUSE NO. 11,
PARVATHY NAGAR, KOWDIAR,
THIRUVANANTHAPURAM-695003.
BY ADVS.SMT.SREEDEVI KYLASANATH
SMT.KAMALAKSHY KYLASANATH
SRI.R.MAHESH MENON
SRI.ACHUTH KYLAS
RESPONDENT(S):
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1. STATE OF KERALA,
REPRESENTED BY PRINCIPAL SECRETARY,
FISHERIES AND PORTS DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM.
2. DIRECTOR OF FISHERIES,
4TH FLOOR, VIKAS BHAVAN,
THIRUVANANTHAPURAM - 33.
3. MATSYAFED,
REPRESENTED BY ITS MANAGING DIRECTOR,
KAMALESWARAM, MANACAUD P.O.,
THIRUVANANTHAPURAM.
R1 & R2 BY SENIOR GOVERNMENT PLEADER SRI.BIMAL K. NATH
R3 BY SRI.T.P.PRADEEP, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 14-03-2018, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
mbr/
WP(C).No. 18043 of 2017 (E)
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APPENDIX
PETITIONERS' EXHIBITS:
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EXHIBIT-P1 TRUE COPY OF THE ORDER DATED 06/06/2002
ENTRUSTING THE PETITIONER WITH ADDITIONAL
CHARGE OF EXECUTIVE (HOUSING)
EXHIBIT-P2 TRUE COPY OF THE REPRESENTATION DATED 18/05/2016
SUBMITTED BY THE PETITIONER TO THE 3RD RESPONDENT.
EXHIBIT-P3 TRUE COPY OF THE COMMUNICATION DATED 13/06/2016
ISSUED BY THE 3RD RESPONDENT.
EXHIBIT-P4 TRUE COPY OF THE ORDER DATED 17/02/2016 ALONG
WITH APPROVED SPECIAL RULES.
EXHIBIT-P5 TRUE COPY OF THE REPRESENTATION DATED 20/08/2016.
EXHIBIT-P5A TRUE COPY OF THE REPRESENTATION DATED 31/03/2017.
RESPONDENTS' EXHIBITS: NIL
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/TRUE COPY/
P.S.TO JUDGE
mbr/
19.03.2018.
ANU SIVARAMAN, J.
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W.P.(C). No. 18043 OF 2017
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Dated this the 14th day of March, 2018
JUDGMENT
Petitioner has approached this Court seeking the following reliefs:-
b