Himachal Pradesh High Court
Ajay Kumar vs . Devesh Kumar & Ors. on 11 May, 2026
Author: Sushil Kukreja
Bench: Sushil Kukreja
Ajay Kumar Vs. Devesh Kumar & Ors.
COPC No. 88/2026.
11.05.2026 Present: Mr. Aakash Thakur, Advocate, for the petitioner.
Mr. B.N. Sharma, Additional Advocate General, for the respondents.
Learned Additional Advocate General prays for of and is granted two weeks' time to seek fresh instructions in the matter.
rt As prayed for, list on 28.05.2026.
( Sushil Kukreja ) Judge 11th May, 2026 (raman) ::: Downloaded on - 16/05/2026 08:59:03 :::CIS