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[Cites 0, Cited by 0] [Section 56C(1)] [Section 56C] [Entire Act]

State of Gujarat - Subsection

Section 56C(1)(b) in The Bombay Public Trusts Act, 1950

(b)is declared by the State Government by notification in the Official Gazette, after such inquiry as it thinks fit, and after previous publication, to be a public trust.