Section 13(1)(ii) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(1)(ii) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(ii)Where there are only two partners in the firm holding the licence and one of them withdraws or expire the entity of firm changes from partnership of proprietary and it amounts to transfer of licence,

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State of Andhra Pradesh - Subsection

Section 13(1)(ii) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006