Section 10(2) in The National Dental Commission Act, 2023
(2)The Commission shall perform the following functions, namely:—(a)lay down policies and regulate standards for the governance of dental education, examination and training and make necessary regulations in this behalf;(b)promote adoption of additional degrees or diplomas, higher qualifications, including certification courses and development of soft skills for advancement of career of the dentists and dental auxiliaries;(c)regulate dental institutions, dental researches, dentists and dental auxiliaries and make necessary regulations in this behalf;
