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Delhi High Court - Orders

Chairman Cum Managing Director, Dtc & ... vs Sanjay Kumar on 4 December, 2020

Author: Siddharth Mridul

Bench: Siddharth Mridul, Talwant Singh

$~36
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+      W.P.(C) 11172/2017

       CHAIRMAN CUM MANAGING DIRECTOR, DTC & ORS
                                     ..... Petitioners
                  Through:

                           Versus

       SANJAY KUMAR                                        ..... Respondent
                   Through:

       CORAM:
       HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
       HON'BLE MR. JUSTICE TALWANT SINGH

                         ORDER

% 04.12.2020 The present matter has been taken up for hearing by way of Video Conferencing on account of COVID-19.

CM APPL. 28570/2020(for release of the amount deposited) Notice could not be issued to the non-applicant/Respondent for want of Electronic Mail Address.

On the applicant/petitioner taking necessary steps including furnishing of electronic mail address of the non-applicant/respondent and the counsel, who entered appearance on their behalf, if available, within a period of two weeks from today, issue notice to the latter by all permissible W.P.(C) 11172/2017 Page 1 of 2 mode including through electronic mail, returnable on 01.02.2021.

SIDDHARTH MRIDUL, J TALWANT SINGH, J DECEMBER 04, 2020/dn/pa W.P.(C) 11172/2017 Page 2 of 2