Delhi High Court - Orders
Chairman Cum Managing Director, Dtc & ... vs Sanjay Kumar on 4 December, 2020
Author: Siddharth Mridul
Bench: Siddharth Mridul, Talwant Singh
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11172/2017
CHAIRMAN CUM MANAGING DIRECTOR, DTC & ORS
..... Petitioners
Through:
Versus
SANJAY KUMAR ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 04.12.2020 The present matter has been taken up for hearing by way of Video Conferencing on account of COVID-19.
CM APPL. 28570/2020(for release of the amount deposited) Notice could not be issued to the non-applicant/Respondent for want of Electronic Mail Address.
On the applicant/petitioner taking necessary steps including furnishing of electronic mail address of the non-applicant/respondent and the counsel, who entered appearance on their behalf, if available, within a period of two weeks from today, issue notice to the latter by all permissible W.P.(C) 11172/2017 Page 1 of 2 mode including through electronic mail, returnable on 01.02.2021.
SIDDHARTH MRIDUL, J TALWANT SINGH, J DECEMBER 04, 2020/dn/pa W.P.(C) 11172/2017 Page 2 of 2