Allahabad High Court
Shiv Das vs Dedicated Freight Corridor And 6 Others on 14 March, 2024
Author: Manoj Kumar Gupta
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2024:AHC:46717-DB Court No. - 21 Case :- WRIT - C No. - 22143 of 2020 Petitioner :- Shiv Das Respondent :- Dedicated Freight Corridor And 6 Others Counsel for Petitioner :- Hari Keshav,Sandeep Kumar Singh Counsel for Respondent :- C.S.C.,Pranjal Mehrotra,Rachna Vyas,Syed Wajid Ali Hon'ble Manoj Kumar Gupta,J.
Hon'ble Kshitij Shailendra,J.
1. Allowed.
2. For orders, see order of date passed in Writ-C No.- 22029 of 2020 (Arun Kumar vs. Dedicated Freight Corridor And 6 Other).
Order Date :- 14.3.2024 Sazia (Kshitij Shailendra,J.) (Manoj Kumar Gupta, J.)