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Allahabad High Court

Shiv Das vs Dedicated Freight Corridor And 6 Others on 14 March, 2024

Author: Manoj Kumar Gupta

Bench: Manoj Kumar Gupta





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:46717-DB
 
Court No. - 21
 

 
Case :- WRIT - C No. - 22143 of 2020
 

 
Petitioner :- Shiv Das
 
Respondent :- Dedicated Freight Corridor And 6 Others
 
Counsel for Petitioner :- Hari Keshav,Sandeep Kumar Singh
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra,Rachna Vyas,Syed Wajid Ali
 

 
Hon'ble Manoj Kumar Gupta,J.
 

Hon'ble Kshitij Shailendra,J.

1. Allowed.

2. For orders, see order of date passed in Writ-C No.- 22029 of 2020 (Arun Kumar vs. Dedicated Freight Corridor And 6 Other).

Order Date :- 14.3.2024 Sazia (Kshitij Shailendra,J.) (Manoj Kumar Gupta, J.)