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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(3) in Bihar Anti Terrorist Squad Rules, 2014

(3)Coordination with other agencies-The supervisory officers of the Squad will share information, on need basis, with the agencies of other State Governments/Central Government and also cooperate in the matters of investigation as per the laid down procedure. Due courtesy shall be extended to the outside officers visiting the State ATS in accordance with the requirements of protocol. The Inspector General shall bring to the notice of the Director General the important facts emerging from various formal and informal coordination meetings.