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[Cites 0, Cited by 0] [Section 23B(2)] [Section 23B] [Entire Act]

State of Gujarat - Subsection

Section 23B(2)(xi) in Sardar Patel University Act, 1955

(xi)to exercise such other powers and perform such other duties as may be conferred or imposed on it by these Acts, Statutes, Ordinances and Regulations; and