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[Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(6)(a) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(a)manage the property and the investments of the University including trusts and endowed property in accordance with the decision of the Finance Committee and the Board of Management;