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Union of India - Section

Section 14 in The Aircraft (Security) Rules, 2011

14. Duties of the Chief Aerodrome Security Officer.

- The Chief Aerodrome Security Officer shall perform full owing duties, namely:-
(i)safeguarding of passengers, crew, ground personnel and other aerodrome users, Aircraft, aerodrome and related facilities including vital installations;
(ii)enforcement of access control measures into the restricted area of the aerodrome;
(iii)Security of perimeter,
(iv)screening of passengers and their hand baggage;
(v)surveillance within and around aerodrome area;
(vi)enforcement of Security measures including car parks, viewing gallery, aerodrome restaurant and areas close to movement area;
(vii)enforcement of Security measures;
(viii)maintenance of order and discipline in the aerodrome premises;
(ix)supervise the movement of persons in the restricted areas;
(x)maintenance of liaison with local police and intelligence agencies; and
(xi)any other duty assigned by the Commissioner.