Securities And Exchange Board Of India - Subsection
Section 2(2) in Securities and Exchange Board of India (Share Based Employee Benefits) Regulations, 2014
(2)Words and expressions used and not defined in these regulations but defined in the Securities and Exchange Board of India Act, 1992 (15 of 1992), the Securities Contracts (Regulation) Act, 1956 (42 of 1956) or the Companies Act, 2013 (18 of 2013) and any statutory modification or reenactment thereto, shall have the meanings respectively assigned to them in those legislation.
