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[Cites 0, Cited by 0] [Section 62B(2)] [Section 62B] [Entire Act]

State of Bihar - Subsection

Section 62B(2)(i) in Bihar Factories Rules, 1950

(i)Possesses a recognised degree in any branch of engineering or technology and has had practical experience of working in a factory in a supervisory capacity for a period of not less than 2 years; or a recognised degree in physics or chemistry and has a practical experience of working in a factory in a supervisory capacity for a period of not less than 6 years; or a recognised diploma in any branch of engineering or technology and has had practical experience of working in a factory in a supervisory capacity for a period of not less than 4 years.