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National Company Law Appellate Tribunal

Ashok Kumar Sinha & And Ors vs Imperia Structures Limited on 3 November, 2025

Author: Ashok Bhushan

Bench: Ashok Bhushan

            NATIONAL COMPANY LAW APPELLATE TRIBUNAL,
                   PRINCIPAL BENCH, NEW DELHI

            Company Appeal (AT) (Insolvency) No. 1322 of 2025
                       & I.A. No. 5164 of 2025


In the matter of:

Ashok Kumar Sinha (HUF) & Ors.                                  ....Appellants
Vs.

Imperia Structures Ltd.                                       ...Respondent
      For Appellants       Mr. Rajiv Shankar Divedi, Mr. Sushant Sarkar,
                           Advocates.
      For Respondent       Mr. Satendra Rai, Ms. Ruchika Darira, Advocates

                                  ORDER

(Hybrid Mode) 03.11.2025: Counsel for the Appellant prays that he be permitted to withdraw the Appeal. Prayer is allowed. Appeal is dismissed as withdrawn.

[Justice Ashok Bhushan] Chairperson [Barun Mitra] Member (Technical) Anjali/md