National Company Law Appellate Tribunal
Ashok Kumar Sinha & And Ors vs Imperia Structures Limited on 3 November, 2025
Author: Ashok Bhushan
Bench: Ashok Bhushan
NATIONAL COMPANY LAW APPELLATE TRIBUNAL,
PRINCIPAL BENCH, NEW DELHI
Company Appeal (AT) (Insolvency) No. 1322 of 2025
& I.A. No. 5164 of 2025
In the matter of:
Ashok Kumar Sinha (HUF) & Ors. ....Appellants
Vs.
Imperia Structures Ltd. ...Respondent
For Appellants Mr. Rajiv Shankar Divedi, Mr. Sushant Sarkar,
Advocates.
For Respondent Mr. Satendra Rai, Ms. Ruchika Darira, Advocates
ORDER
(Hybrid Mode) 03.11.2025: Counsel for the Appellant prays that he be permitted to withdraw the Appeal. Prayer is allowed. Appeal is dismissed as withdrawn.
[Justice Ashok Bhushan] Chairperson [Barun Mitra] Member (Technical) Anjali/md