Section 4(4) in Goa, Daman and Diu - West Bengal Prevention of Defacement of Property Act, 1976
(4)Where there is any doubt regarding the cause of death or when for any other reason the authorised officer considers it expedient so to do, he shall forward the unclaimed body to a police officer referred to in section 174 of the Code of Criminal Procedure, 1973 (Central Act 2 of 1974).
