Delhi High Court - Orders
Mphasis Limited vs Punjab National Bank on 27 April, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 130/2021 & EX.APPL.(OS) 912-14/2021
MPHASIS LIMITED ..... Decree Holder
Through: Mr. S. Ravishankar, Ms. Yamunah
Nachiar and Ms. Meghna Mukherjee,
Advocates
versus
PUNJAB NATIONAL BANK ..... Judgement Debtor
Through: Mrs. Nishi Chaudhary, Advocate
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 27.04.2022
1. Decree holder seeks execution of the award dated 20.11.2019 as modified by additional award dated 25.02.2020.
2. Learned counsel for the decree holder submits that the decree holder has received the entire payment under the said award and the award stands satisfied.
3. In view of the above, the satisfaction of award dated 20.11.2019 read with additional award dated 25.02.2020 is recorded.
4. The petition is accordingly disposed of.
SANJEEV SACHDEVA, J APRIL 27, 2022 'rs' Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:27.04.2022 Signing Date:28.04.2022 11:57:18 23:17 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.