Section 3(10)(b) in Distillery, Bottling and Warehouse Rules Made Under Madhya Pradesh Excise Act, 1915

[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

(b)The licensee shall be bound by the Madhya Pradesh Yield Rules for recovery of Alcohol from Molasses and Mahua as and when they come into force.

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