Section 1 in Telangana State Council of Higher Education Act, 1988
1. Short title and commencement.
(1)This Act may be called the [Telangana] [Substituted by G.O.Ms.No.5, Higher Education (UE) Department, dated 02.08.2014.] State Council of Higher Education Act, 1988.(2)It shall come into force on such date as the Government may, by notification, appoint.
