Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 2 in Bihar Partnership Rules, 1933 2. Definitions. - In these Rules, -(a)"the Act" means the Indian Partnership Act, 1933.(b)"Form" means a Form in the Schedule to these Rules.(c)"Section" means a Section of the Act.(d)"Registrar" means the Registrar of Firms.
