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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(1)(b) in Srinagar and Jammu Cluster Universities Act, 2016

(b)to recommend the draft Statutes and Regulations or amendments or revocation thereof and other proposals for consideration by the University Council ;