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Bombay High Court

Skol Breweries Limited vs State Of Maharashtra And Ors on 20 March, 2023

Author: Abhay Ahuja

Bench: Nitin Jamdar, Abhay Ahuja

skn                                    1                 202-WP-1183.2005.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    APPELLATE SIDE

                  WRIT PETITION NO. 1183 OF 2005

SKOL Breweries Limited.                           ...        Petitioner.
      V/s.
State of Maharashtra and others.                  ...        Respondents.



None for the Petitioner.
Ms.S.D.Vyas,'B' Panel Counsel for the Respondents.


                CORAM :         NITIN JAMDAR AND
                                ABHAY AHUJA, JJ.
                DATE :          20 March 2023.

P.C. :

A detailed order was passed on 2 January 2023. None appears for the Petitioner again. The learned counsel for the State states that the Petitioner is now a different entity. It is not clear whether the Petitioner is interested in the petition any more and the position as in 2004 qua the Petitioner continues. Writ petition is dismissed for non-prosecution.

         (ABHAY AHUJA, J.)                 (NITIN JAMDAR, J.)




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