Bombay High Court
Skol Breweries Limited vs State Of Maharashtra And Ors on 20 March, 2023
Author: Abhay Ahuja
Bench: Nitin Jamdar, Abhay Ahuja
skn 1 202-WP-1183.2005.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE
WRIT PETITION NO. 1183 OF 2005
SKOL Breweries Limited. ... Petitioner.
V/s.
State of Maharashtra and others. ... Respondents.
None for the Petitioner.
Ms.S.D.Vyas,'B' Panel Counsel for the Respondents.
CORAM : NITIN JAMDAR AND
ABHAY AHUJA, JJ.
DATE : 20 March 2023. P.C. :
A detailed order was passed on 2 January 2023. None appears for the Petitioner again. The learned counsel for the State states that the Petitioner is now a different entity. It is not clear whether the Petitioner is interested in the petition any more and the position as in 2004 qua the Petitioner continues. Writ petition is dismissed for non-prosecution.
(ABHAY AHUJA, J.) (NITIN JAMDAR, J.)
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