Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73Q] [Entire Act] State of Maharashtra - Subsection Section 73Q(i) in Maharashtra Factories Rules, 1963 (i)any other information as may be considered relevant by the occupier or asked for by the District Emergency Authority.
