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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(1) in Bihar Urban Local Body (Community Participation) Rules, 2013

(1)The Seats of Area Sabha Representative in the Ward, shall be filled up by persons chosen by direct election from the territory constituencies in Ward and for this purpose, each Ward shall be divided on the basis of Booth or Booths into territorial constituencies known as Area Sabha according to provisions under Rule-3.