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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Karnataka - Subsection

Section 74(2)(g) in Karnataka Co-Operative Societies Act, 1959

(g)to give such directions in regard to the collection and distribution of the assets of the society as may appear to him to be necessary for winding up the affairs of the society;