Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 31 in The West Bengal Housing Board Act, 1972 31. Application of the fund. - All property, fund and all other assets vested in the Board shall be held and applied by it, subject to the provisions and for the purposes of this Act.
